Gyan Prakash Srivastava S/O R.P. ... vs State Of U.P. Thru Principal ...
2012 Latest Caselaw 1074 ALL

Citation : 2012 Latest Caselaw 1074 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Gyan Prakash Srivastava S/O R.P. ... vs State Of U.P. Thru Principal ... on 30 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- REVIEW PETITION No. - 51 of 2011
 

 
Petitioner :- Gyan Prakash Srivastava S/O R.P. Srivastava ( Sers 716/2011)
 
Respondent :- State Of U.P. Thru Principal Secretary Housing & Urban Plann
 
Petitioner Counsel :- Anurag Srivastava
 

 
Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel states that he has received instructions in the matter.

He prays for and is granted a week's time to file short counter affidavit.

List again.

Order Date :- 30.4.2012

Tanveer/Suresh/

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