Union Of India And Others vs Anand Prakash Dubey And Another
2012 Latest Caselaw 1071 ALL

Citation : 2012 Latest Caselaw 1071 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Union Of India And Others vs Anand Prakash Dubey And Another on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 29877 of 2007
 

 
Petitioner :- Union Of India And Others
 
Respondent :- Anand Prakash Dubey And Another
 
Petitioner Counsel :- K.C. Sinha
 
Respondent Counsel :- S.C.,Shyamal Narain
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri Rakesh Sinha, learned counsel for the petitioner.

List after two weeks peremptorily.

Order Date :- 30.4.2012

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