Ram Kishore Bajpai vs State Of U.P.Through Its ...
2012 Latest Caselaw 1070 ALL

Citation : 2012 Latest Caselaw 1070 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Ram Kishore Bajpai vs State Of U.P.Through Its ... on 30 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1770 of 2010
 

 
Petitioner :- Ram Kishore Bajpai
 
Respondent :- State Of U.P.Through Its Secy.Labour Deptt. Lko.And Ors.
 
Petitioner Counsel :- Neeraj Chaurasiya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted four weeks' time to file rejoinder affidavit.

List in the month of July, 2012.

Order Date :- 30.4.2012

Tanveer/Suresh

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