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Ram Kishore vs State Of U.P.Through D.M. Hardoi ...
2012 Latest Caselaw 1069 ALL

Citation : 2012 Latest Caselaw 1069 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
Ram Kishore vs State Of U.P.Through D.M. Hardoi ... on 30 April, 2012
Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2612 of 2012
 

 
Petitioner :- Ram Kishore
 
Respondent :- State Of U.P.Through D.M. Hardoi And Another
 
Petitioner Counsel :- Krishna Kumar Singh,Ajay Pratap Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Counter affidavit filed today is taken on record. Rejoinder affidavit be filed within two weeks.  List thereafter.

Order Date :- 30.4.2012

kkb/

 

 

 
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