Vijay K.Bajpai & Another vs Bhatkhande Music Institute Thru ...
2012 Latest Caselaw 1068 ALL

Citation : 2012 Latest Caselaw 1068 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Vijay K.Bajpai & Another vs Bhatkhande Music Institute Thru ... on 30 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1779 of 2010
 

 
Petitioner :- Vijay K.Bajpai & Another
 
Respondent :- Bhatkhande Music Institute Thru V.C. & Ors.
 
Petitioner Counsel :- Amrendra K.Bajpai
 
Respondent Counsel :- Manish Pandey,Vijay Krishna
 

 
Hon'ble Devendra Kumar Arora,J.

Shri Vijay Krishna, learned counsel for the opposite parties filed supplementary counter affidavit in Court on behalf of opposite parties no. 1 and 2. The same is taken on record.

Shri Amarendra Kumar Bajpai, learned counsel for the petitioners prays for and is granted a week's time to file supplementary rejoinder affidavit.

Order Date :- 30.4.2012

Suresh

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