Jagdish Narain Shukla S/O Late ... vs State Of U.P. Thru Secy. Urban ...
2012 Latest Caselaw 1067 ALL

Citation : 2012 Latest Caselaw 1067 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Jagdish Narain Shukla S/O Late ... vs State Of U.P. Thru Secy. Urban ... on 30 April, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 805 of 2010
 

 
Petitioner :- Jagdish Narain Shukla S/O Late D.P. Shukla
 
Respondent :- State Of U.P. Thru Secy. Urban Development & Ors.
 
Petitioner Counsel :- In Person (J.N. Shukla)
 
Respondent Counsel :- C.S.C.,I.P.Singh,J.S.Tomar
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Mr. J.S. Tomar is on sanctioned leave. List after expiry of leave.

Order Date :- 30.4.2012

kkb/

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