Station Headquarters, Babina ... vs Veer Kumar Jain
2012 Latest Caselaw 1066 ALL

Citation : 2012 Latest Caselaw 1066 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Station Headquarters, Babina ... vs Veer Kumar Jain on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 4224 of 2008
 

 
Petitioner :- Station Headquarters, Babina Cantt. And Others
 
Respondent :- Veer Kumar Jain
 
Petitioner Counsel :- K.C. Sinha
 
Respondent Counsel :- Arvind Kumar
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

List before another Bench of which one of us ( Hon. Rakesh Tiwari,J.) is not a member after obtaining nomination from Hon. the Chief Justice.

Order Date :- 30.4.2012

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