Anuj vs Raj Kumar Dabra
2012 Latest Caselaw 1063 ALL

Citation : 2012 Latest Caselaw 1063 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Anuj vs Raj Kumar Dabra on 30 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 194 of 2012
 

 
Petitioner :- Anuj
 
Respondent :- Raj Kumar Dabra
 
Petitioner Counsel :- Pavan Kishore,Piyush Srivastava
 

 
Hon'ble Prakash Krishna,J.

Issue notice, pending admission.

The stay matter shall be considered after return of the notice.

List in the month of August, 2012.

(Prakash Krishna,J)

Order Date :- 30.4.2012

MK/

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