Ram Chandra Gupta vs State Of U.P.
2012 Latest Caselaw 106 ALL

Citation : 2012 Latest Caselaw 106 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Ram Chandra Gupta vs State Of U.P. on 10 April, 2012

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1517 of 1999
 

 
Petitioner :- Ram Chandra Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shashank Shekhar,(Amicus Curiae),A.D.Giri,Anubahv Trivedi,Dr. Abida Syed,J.S. Sengar,M.P. Yadav,Satish Trivedi
 
Respondent Counsel :- A.G.A.,A.K. Rai,G.C. Chaturvedi,G.S. Chaturvedi,K.N. Vajpayee,S. Gopal,S.K. Singh,Sumit Gopal,Surendra Kr. Singh
 

 
Hon'ble Ravindra Singh,J.

Heard Sri Satish Trivedi, Senior Advocate, assisted by Sri M.P. Yadav, learned counsel for the appellant, learned A.G.A. for the State of U.P. and Dr. Abida Sayed, Amicus Curie.

Order reserved.

Order Date :- 10.4.2012

N.A.

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