Chhotu @ Ajay vs State
2012 Latest Caselaw 1055 ALL

Citation : 2012 Latest Caselaw 1055 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Chhotu @ Ajay vs State on 30 April, 2012

Bench: Ravindra Singh, Surendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CAPITAL CASES No. - 863 of 2011
 

 
Petitioner :- Chhotu @ Ajay
 
Respondent :- State
 
Petitioner Counsel :- From Jail,Sameer Jain Amicus Curiea
 
Respondent Counsel :- A.G.A.,Ujjawal Pratap Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Surendra Kumar,J.

At the request of Sri Sameer Jain Amicus Curiea, put up on 7.5.2012.

Order Date :- 30.4.2012

N.A.

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