Dr. Rameshwar Mishra vs Union Of India & Others
2012 Latest Caselaw 1037 ALL

Citation : 2012 Latest Caselaw 1037 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Dr. Rameshwar Mishra vs Union Of India & Others on 27 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 63997 of 2008
 

 
Petitioner :- Dr. Rameshwar Mishra
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- A.K. Tripathi
 
Respondent Counsel :- A.S.G.I.,Dinesh Kakkar
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

Order Date :- 27.4.2012

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