Nand Lal Misra vs C/M Saraswati Sanskrit ...
2012 Latest Caselaw 1036 ALL

Citation : 2012 Latest Caselaw 1036 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Nand Lal Misra vs C/M Saraswati Sanskrit ... on 27 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 17656 of 2009
 

 
Petitioner :- Nand Lal Misra
 
Respondent :- C/M Saraswati Sanskrit Mahavidyalay Guruvat And Others
 
Petitioner Counsel :- Anil Kumar Misra
 
Respondent Counsel :- C.S.C.,Pradeep Upadhaya,V.B. Mishra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Shri M.S. Misra holding brief of Shri Ved Vyas Misra, learned counsel for respondent no.2 prays for and is allowed three weeks and no more time to file counter affidavit on behalf of respondent no.2.

List thereafter.

Order Date :- 27.4.2012

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