Sanjay Kumar Singh vs State Of U.P. & Others
2012 Latest Caselaw 1035 ALL

Citation : 2012 Latest Caselaw 1035 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Sanjay Kumar Singh vs State Of U.P. & Others on 27 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 16667 of 2009
 

 
Petitioner :- Sanjay Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- H.N. Singh,B. Narayan Singh
 
Respondent Counsel :- C.S.C.,P.S. Baghel,Pushpendra Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri H.N.Singh, learned counsel for the petitioner.

List after two weeks peremptorily.

Order Date :- 27.4.2012

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