Sanjay Chaudhary vs State Of U.P. & Others
2012 Latest Caselaw 1034 ALL

Citation : 2012 Latest Caselaw 1034 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Sanjay Chaudhary vs State Of U.P. & Others on 27 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 2709 of 2010
 

 
Petitioner :- Sanjay Chaudhary
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.K. Tripathi
 
Respondent Counsel :- C.S.C.,Amit Sthalekar
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

As last opportunity two weeks and no more time is granted to move the impleadment application. This opportunity is allowed to learned counsel for the petitioner on the submission that he has not been able to contact the petitioner .

List thereafter.

Order Date :- 27.4.2012

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