Smt. Sheela Devi W/O Late Anil ... vs Food Corporation Of India, New ...
2012 Latest Caselaw 1030 ALL

Citation : 2012 Latest Caselaw 1030 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Smt. Sheela Devi W/O Late Anil ... vs Food Corporation Of India, New ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 95 of 2010
 

 
Petitioner :- Smt. Sheela Devi W/O Late Anil Kumar Razak
 
Respondent :- Food Corporation Of India, New Delhi Thru M.D. & Ors.
 
Petitioner Counsel :- T.B. Singh
 
Respondent Counsel :- Ashutosh Kr. Singh,Akhil Pratap Singh
 

 
Hon'ble Devendra Kumar Arora,J.

Case called out.

Learned counsel for the petitioner is not present.

List this case in ordinary course.

Order Date :- 27.4.2012

Suresh

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