Jiya Lal Dhiriya @ Jiyayee vs State Of U.P.
2012 Latest Caselaw 103 ALL

Citation : 2012 Latest Caselaw 103 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Jiya Lal Dhiriya @ Jiyayee vs State Of U.P. on 10 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 9288 of 2010
 

 
Petitioner :- Jiya Lal Dhiriya @ Jiyayee
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dr. Gyan Singh,Pradeep Kr Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the applicant, list this case in next cause list.

Order Date :- 10.4.2012

A.Nigam

Download the LatestLaws.com Mobile App