Vinay Kumar Mishra S/O Late Om ... vs Hindustan Aeronautics Limited ...
2012 Latest Caselaw 1029 ALL

Citation : 2012 Latest Caselaw 1029 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Vinay Kumar Mishra S/O Late Om ... vs Hindustan Aeronautics Limited ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 406 of 2010
 

 
Petitioner :- Vinay Kumar Mishra S/O Late Om Prakash Mishra
 
Respondent :- Hindustan Aeronautics Limited Sultanpur Thru G.M. & Anr.
 
Petitioner Counsel :- Yogesh Chandra Srivastava
 
Respondent Counsel :- P.K. Sinha
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri Y.C. Srivastava, learned counsel for the petitioner is reported to be ill, the case is adjourned.

Order Date :- 27.4.2012

Suresh

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