Smt. Beila Devi W/O Raksha Ram vs State Of U.P. Thru Secy. Sec. ...
2012 Latest Caselaw 1028 ALL

Citation : 2012 Latest Caselaw 1028 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Smt. Beila Devi W/O Raksha Ram vs State Of U.P. Thru Secy. Sec. ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 393 of 2010
 

 
Petitioner :- Smt. Beila Devi W/O Raksha Ram
 
Respondent :- State Of U.P. Thru Secy. Sec. Education & Ors.
 
Petitioner Counsel :- Sanjay Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

Case called out.

Learned counsel for the petitioner is not present.

List this case in ordinary course.

Order Date :- 27.4.2012

Suresh

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