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Janardan Prasad Pandey vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 1027 ALL

Citation : 2012 Latest Caselaw 1027 ALL
Judgement Date : 27 April, 2012

Allahabad High Court
Janardan Prasad Pandey vs The State Of U.P Thru Principal ... on 27 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 3558 of 2011
 

 
Petitioner :- Janardan Prasad Pandey
 
Respondent :- The State Of U.P Thru Principal Secy., Lucknow And Ors.
 
Petitioner Counsel :- Nagendra B. Singh
 
Respondent Counsel :- C.S.C,A.M Tripathi,Ajai Pratap Singh,Anu Pratap Singh
 

 
Hon'ble Devendra Kumar Arora,J.

List after four weeks.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 27.4.2012

Suresh

 

 

 
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