Sanjay Singh & Anr. vs State Of U.P.,Thru. Secretary ...
2012 Latest Caselaw 1026 ALL

Citation : 2012 Latest Caselaw 1026 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Sanjay Singh & Anr. vs State Of U.P.,Thru. Secretary ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2025 of 2012
 

 
Petitioner :- Sanjay Singh & Anr.
 
Respondent :- State Of U.P.,Thru. Secretary Secondary Education & Others
 
Petitioner Counsel :- Sampurnanand Shukla,Pt. Pankaj Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

Notices on behalf of opposite parties no. 1 to 4 have been accepted by the learned Chief Standing Counsel.

Issue notice to the opposite party no.5 returnable at an early date.

Steps for service on opposite party no.5 be taken within a week.

Order Date :- 27.4.2012

Suresh

Download the LatestLaws.com Mobile App