C/M Shri Kailash Nath Balika ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 1022 ALL

Citation : 2012 Latest Caselaw 1022 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

C/M Shri Kailash Nath Balika ... vs State Of U.P. Thru Secy. And Others on 27 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 20660 of 2012
 

 
Petitioner :- C/M Shri Kailash Nath Balika Vidhyalay Inter College
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Amit Saxena
 
Respondent Counsel :- C.S.C.,Gautam Baghel,S.R. Singh
 

 
Hon'ble V.K. Shukla,J.

Present matter pertains to service writ. Such matters, under the authorization of Hon'ble the Chief Justice, are cognizable by Court No.33.

Put up this writ petition as fresh case on Tuesday, before appropriate Bench.

Order Date :- 27.4.2012

SRY

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