Purnmasi vs Union Of India
2012 Latest Caselaw 1016 ALL

Citation : 2012 Latest Caselaw 1016 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Purnmasi vs Union Of India on 27 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 2494 of 2008
 

 
Petitioner :- Purnmasi
 
Respondent :- Union Of India
 
Petitioner Counsel :- Suhail Kashif
 
Respondent Counsel :- I.B. Singh
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List revised.

None present on behalf of the appellant.

List in due course.

Order Date :- 27.4.2012

S. Kumar

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