Citation : 2012 Latest Caselaw 1015 ALL
Judgement Date : 27 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 1492 of 2010 Petitioner :- Idrish Respondent :- State Of U.P. Petitioner Counsel :- L.J. Muarya Respondent Counsel :- Govt. Advocate Hon'ble Surendra Vikram Singh Rathore,J.
First application was rejected by Hon'ble I. Murtaza, J.
List before appropriate Bench.
Order Date :- 27.4.2012
S. Kumar
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