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In The Matter Of Classic Agencies vs Premier Vinyl Flooring Ltd.
2012 Latest Caselaw 1014 ALL

Citation : 2012 Latest Caselaw 1014 ALL
Judgement Date : 27 April, 2012

Allahabad High Court
In The Matter Of Classic Agencies vs Premier Vinyl Flooring Ltd. on 27 April, 2012
Bench: Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- COMPANY PETITION No. - 66 of 1999
 

 
Petitioner :- In The Matter Of Classic Agencies
 
Respondent :- Premier Vinyl Flooring Ltd.
 
Petitioner Counsel :- Shri Shambhu Chopra,Atul Dayal,J.N. Pandey,K.L. Grover,Manish Chaturvedi,Manish Trivedi,Manoj Mishra,Neeraj Pandey,Pankaj Bhatia,R.P. Agarwal,Rajesh Tiwari,Ramesh Singh,Rohit Agarwal,Saral Srivastava,Shah O.P. Agarwal,Sidharth Singh
 
Respondent Counsel :- P.P.Srivastava,Anurag Khanna,D.B.Singh,G.S.Hajela,Gopal Chaturvedi,J.N.Pandey,Manish Mehrotra,Manish Tiwari,O.L. U.S. Patole,O.P. Mishra,Raj Nath N. Shukla,S.K. Mishra,Satish Chaurvedi,Sayed Sajad Ali,Smt.Sapna Singh,Subham Agrawal,Vipin Sinha
 

 
Hon'ble Prakash Krishna,J.

The present application has been filed to recall the order dated 19th February, 2009 passed on the appeal against the order passed by the Official Liquidator. Submission of the learned counsel for the applicant is that there was no order by the Official Liquidator.

Sri Subham Agrawal, learned counsel representing the Official Liquidator is required to file detailed affidavit explaining as to whether there is any order by the Official Liquidator rejecting the claim of the petitioner or not.

List in the next cause list.

(Prakash Krishna,J)

Order Date :- 27.4.2012

MK/

 

 

 
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