Raj Kumar Makhija And Others vs M/S S.K.S. And Co. And Othrs
2012 Latest Caselaw 1013 ALL

Citation : 2012 Latest Caselaw 1013 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Raj Kumar Makhija And Others vs M/S S.K.S. And Co. And Othrs on 27 April, 2012

Bench: Prakash Krishna, Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CIVIL REVISION No. - 398 of 2011
 

 
Petitioner :- Raj Kumar Makhija And Others
 
Respondent :- M/S S.K.S. And Co. And Othrs
 
Petitioner Counsel :- P.C. Jain
 
Respondent Counsel :- Satish Mandhyan
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Sibghat Ullah Khan,J.

This is referred case and this Bench was specially constituted to hear the present case. This is the only case on the board before this Court. It is unfortunate to note that none of the counsel for the parties is present.

The case is adjourned.

(Sibghat Ullah Khan,J) (Prakash Krishna,J)

Order Date :- 27.4.2012

MK/

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