Gatti Arakh @ Ram Autar And Another vs State Of U.P.
2012 Latest Caselaw 1012 ALL

Citation : 2012 Latest Caselaw 1012 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Gatti Arakh @ Ram Autar And Another vs State Of U.P. on 27 April, 2012

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32408 of 2010
 

 
Petitioner :- Gatti Arakh @ Ram Autar And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Nand Lal Yadav,Kameshwar Singh,Prem Chandra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Heard the learned counsel for the applicants and the learned A.G.A.

Sri Umesh Tiwari, is present in the court.

Put up on 18.5.2012, on that date Sri Umesh Tiwari, shall also appear in

person before this Court.

Order Date :- 27.4.2012

N.A.

Download the LatestLaws.com Mobile App