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Kazi Arshad Ahmad vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 1007 ALL

Citation : 2012 Latest Caselaw 1007 ALL
Judgement Date : 27 April, 2012

Allahabad High Court
Kazi Arshad Ahmad vs State Of U.P. Thru Secy. And Others on 27 April, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 20624 of 2012
 

 
Petitioner :- Kazi Arshad Ahmad
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Raj Kumar Khanna
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this writ petition along with record of writ petition No.70662 of 2011, as also along with other connected writ petitions mentioned in the order dated 08.12.2011, on the date fixed in the said writ petition, showing the names of all the respective counsel along with cause title.

Order Date :- 27.4.2012

SRY

 

 

 
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