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Triyugi Narayan vs State Of U.P.
2012 Latest Caselaw 1004 ALL

Citation : 2012 Latest Caselaw 1004 ALL
Judgement Date : 27 April, 2012

Allahabad High Court
Triyugi Narayan vs State Of U.P. on 27 April, 2012
Bench: Surendra Vikram Rathore



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 162 of 2012
 

 
Petitioner :- Triyugi Narayan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List in the next week for final hearing.

Order Date :- 27.4.2012

S. Kumar

 

 

 
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