Sushil Kumar vs State Of U.P. And Others
2012 Latest Caselaw 1003 ALL

Citation : 2012 Latest Caselaw 1003 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Sushil Kumar vs State Of U.P. And Others on 27 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 20584 of 2012
 

 
Petitioner :- Sushil Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Tuesday as fresh case before another Bench, after taking nomination from Hon'ble the Chief Justice.

Order Date :- 27.4.2012

SRY

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