Citation : 2012 Latest Caselaw 100 ALL
Judgement Date : 10 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 15190 of 2010 Petitioner :- C/M, Sri Bayantanand Sanskrit Ucchattar Madhyamik Vidyalaya Respondent :- State Of U.P. Thru. Secr. Secondary Education & Ors. Petitioner Counsel :- Yogesh Agarwal Respondent Counsel :- C.S.C.,Anil Bhushan,L.P. Singh,V.B. Mishra Hon'ble V.K. Shukla,J.
List this case in the next cause list before another Bench after taking nomination from Hon'ble the Chief Justice.
Order Date :- 10.4.2012
SRY
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