Citation : 2012 Latest Caselaw 1 ALL
Judgement Date : 6 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 258 of 2009 Petitioner :- U.P.Awas Evam Vikas Parishad Thru. Housing Commissioner Respondent :- Roop Kishore & Others Petitioner Counsel :- Madan Mohan Respondent Counsel :- R.C. Maurya,B.D. Yadav Hon'ble Prakash Krishna,J.
None is present for the appellant. Learned counsel for the respondents is present.
The matter stands released.
List before appropriate Bench on 17th April, 2012 as the similar matters are coming up as stated by the learned counsel for the respondents.
(Prakash Krishna,J)
Order Date :- 6.4.2012
MK/
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