Naseem Ahmed vs State Of U.P. & Others
2011 Latest Caselaw 4988 ALL

Citation : 2011 Latest Caselaw 4988 ALL
Judgement Date : 30 September, 2011

Allahabad High Court

Naseem Ahmed vs State Of U.P. & Others on 30 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 
Civil Misc. Delay Condonation  Application No.244815
 
IN
 

 
Case :- WRIT - C No. - 35242 of 2008
 

 
Petitioner :- Naseem Ahmed
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ved Prakash Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Issue notice.

Order Date :- 30.9.2011

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