Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sanjai Singh vs State Of U.P. And Others
2011 Latest Caselaw 4987 ALL

Citation : 2011 Latest Caselaw 4987 ALL
Judgement Date : 30 September, 2011

Allahabad High Court
Sanjai Singh vs State Of U.P. And Others on 30 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54899 of 2006
 

 
Petitioner :- Sanjai Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K. Malviya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, three weeks' time is  granted to file rejoinder affidavit.

List thereafter.

Order Date :- 30.9.2011

NS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter