Chandra Bhan Yadav And Another vs State Of U.P. And Others
2011 Latest Caselaw 4985 ALL

Citation : 2011 Latest Caselaw 4985 ALL
Judgement Date : 30 September, 2011

Allahabad High Court

Chandra Bhan Yadav And Another vs State Of U.P. And Others on 30 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 55994 of 2011
 

 
Petitioner :- Chandra Bhan Yadav And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Awadhesh Kumar Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

On 29.9.2011, learned Standing Counsel was directed to seek instruction in the matter. Learned Standing Counsel states that he is not able to get the instruction.

On his request, put up on 11.10.2011 as fresh. Meanwhile, the petitioners may file a representation before the District Magistrate, Gorakhpur. In case if any such representation is filed, the District Magistrate, Gorakhpur is directed to dispose of the same within three days thereafter.

Order Date :- 30.9.2011

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