Kalua Ram vs A.D.J. Agra & Others
2011 Latest Caselaw 4983 ALL

Citation : 2011 Latest Caselaw 4983 ALL
Judgement Date : 30 September, 2011

Allahabad High Court

Kalua Ram vs A.D.J. Agra & Others on 30 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52903 of 2003
 

 
Petitioner :- Kalua Ram
 
Respondent :- A.D.J. Agra & Others
 
Petitioner Counsel :- Sunita Agarwal
 
Respondent Counsel :- Vidya Bhushan Srivastava,S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed by learned counsel for the petitioner, list on 12.10.2011.

Order Date :- 30.9.2011

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