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Jagdish Singh And Others vs State Of U.P. Thru' Its Secry. Sec. ...
2011 Latest Caselaw 4982 ALL

Citation : 2011 Latest Caselaw 4982 ALL
Judgement Date : 30 September, 2011

Allahabad High Court
Jagdish Singh And Others vs State Of U.P. Thru' Its Secry. Sec. ... on 30 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 50631 of 2007
 

 
Petitioner :- Jagdish Singh And Others
 
Respondent :- State Of U.P. Thru' Its Secry. Sec. Edu. And Others
 
Petitioner Counsel :- Pradeep Narain Singh,Ashok Khare,Dr V.D.Shukla,P.S. Baghel
 
Respondent Counsel :- C.S.C.,A.K. Malviya,P.C. Shukla
 

 
Hon'ble Sunil Hali,J.

As prayed, list on 14.10.2011.

Order Date :- 30.9.2011

NS

 

 

 
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