Sri Dhananjai vs State Of U.P. And Others
2011 Latest Caselaw 4976 ALL

Citation : 2011 Latest Caselaw 4976 ALL
Judgement Date : 30 September, 2011

Allahabad High Court

Sri Dhananjai vs State Of U.P. And Others on 30 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 57767 of 2011
 

 
Petitioner :- Sri Dhananjai
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K.Tiwari,Ashok Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner is a complainant and is seeking quo-warranto restraining the respondent no. 4 from working as Revenue Inspector, Tehsil Sadar, District Gorakhpur.

Learned counsel for the petitioner may show the law that the writ petition filed by the complainant is maintainable.

Put up on 10.10.2011 as fresh.

Order Date :- 30.9.2011

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