Sunder Pal vs The State Of U.P. Thru Secy. And ...
2011 Latest Caselaw 4972 ALL

Citation : 2011 Latest Caselaw 4972 ALL
Judgement Date : 30 September, 2011

Allahabad High Court

Sunder Pal vs The State Of U.P. Thru Secy. And ... on 30 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 
Civil Misc. Correction Application No.297546 of 2011
 
IN
 

 
Case :- WRIT - C No. - 56043 of 2011
 

 
Petitioner :- Sunder Pal
 
Respondent :- The State Of U.P. Thru Secy. And Another
 
Petitioner Counsel :- P.K. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

This is a correction application seeking correction in the order dated 26.9.2011.

Following necessary correction has been made in the order dated 26.9.2011:

A. In the 2nd line of 4th paragraph, petitioner's application date shall be read as 'February 2011' instead of '27.8.2011'.

The correction application is allowed accordingly.

Office is directed to correct the certified copy of the order accordingly.

Order Date :- 30.9.2011

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