Noor Alim vs State Of U.P. And Others
2011 Latest Caselaw 4951 ALL

Citation : 2011 Latest Caselaw 4951 ALL
Judgement Date : 29 September, 2011

Allahabad High Court

Noor Alim vs State Of U.P. And Others on 29 September, 2011

Bench: R.K. Agrawal, Surendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 57288 of 2011
 

 
Petitioner :- Noor Alim
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Mazhar Ullah
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Surendra Kumar,J.

Learned standing counsel may obtain instruction as to when the petitioner has submitted his explanation. Put up as a fresh case on 10th October, 2011.

Order Date :- 29.9.2011

samz

Download the LatestLaws.com Mobile App