Ashutosh Kumar Srivastava vs High Court Of Judicature At ...
2011 Latest Caselaw 4945 ALL

Citation : 2011 Latest Caselaw 4945 ALL
Judgement Date : 29 September, 2011

Allahabad High Court

Ashutosh Kumar Srivastava vs High Court Of Judicature At ... on 29 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 57169 of 2011
 

 
Petitioner :- Ashutosh Kumar Srivastava
 
Respondent :- High Court Of Judicature At Allahabad Thru Its R.G. & Anr.
 
Petitioner Counsel :- Bhola Nath Singh
 
Respondent Counsel :- Amit Sthalekar
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 44764 of 2011.

Order Date :- 29.9.2011

Download the LatestLaws.com Mobile App