Constable 952481924 Iklesh Kumar ... vs State Of U.P. And Others
2011 Latest Caselaw 4938 ALL

Citation : 2011 Latest Caselaw 4938 ALL
Judgement Date : 29 September, 2011

Allahabad High Court

Constable 952481924 Iklesh Kumar ... vs State Of U.P. And Others on 29 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 56967 of 2011
 

 
Petitioner :- Constable 952481924 Iklesh Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.K.Kashyap
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with leading Writ Petition No. 35915 of 2011.

Meanwhile, learned Standing Counsel may file counter affidavit in this case also.

Order Date :- 29.9.2011

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