Manvir Singh vs State Of U.P. And Others
2011 Latest Caselaw 4933 ALL

Citation : 2011 Latest Caselaw 4933 ALL
Judgement Date : 29 September, 2011

Allahabad High Court

Manvir Singh vs State Of U.P. And Others on 29 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 57096 of 2011
 

 
Petitioner :- Manvir Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar Jaiswal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up this case on 11.10.2011 as fresh. The petitioner may imlead the person, who has been promoted, as respondent no. 5.

Order Date :- 29.9.2011

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