Gajraj And Others vs State Of U.P. And Others
2011 Latest Caselaw 4908 ALL

Citation : 2011 Latest Caselaw 4908 ALL
Judgement Date : 28 September, 2011

Allahabad High Court

Gajraj And Others vs State Of U.P. And Others on 28 September, 2011

Bench: Ashok Bhushan, Sibghat Ullah Khan, V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 37443 of 2011
 

 
Petitioner :- Gajraj And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Dubey,Tahir Husain
 
Respondent Counsel :- C.S.C.,C.B.Yadav,Dhruv Agarwal,J.N. Maurya,L.Nageshwar Rao,M.C. Chaturvedi,M.C. Tripathi,Manoj Kumar Singh,Navin Sinha,Nikhil Agarwal,Nishant Mishra,Ram Krishna,Ramendra Pratap Singh,Ravi Kant,Ravindra Kumar,S.P. Gupta,Santosh Krishnan,Suresh Singh,Y.K. Srivastava
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Sibghat Ullah Khan,J.

Hon'ble V.K. Shukla,J.

Petitioners have completed their arguments.

We have heard Sri S.P. Gupta, learned Senior Advocate, assisted by Sri Nisheeth Agrawal, Advocate, on behalf of the internveners.

We have also heard Sri Gaurav Dua, Advocate on behalf of the interveners in relation to village Suthiyana.

Sri Ravi Kant, learned Senior Advocate assisted by Sri M.C. Chaturvedi, learned Chief Standing Counsel is continuing with his arguments.

Put up tomorrow at 10 A.M.

Order Date :- 28.9.2011

SRY