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Bharat Prasad vs State Of U.P. And Others
2011 Latest Caselaw 4892 ALL

Citation : 2011 Latest Caselaw 4892 ALL
Judgement Date : 28 September, 2011

Allahabad High Court
Bharat Prasad vs State Of U.P. And Others on 28 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53050 of 2011
 

 
Petitioner :- Bharat Prasad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Counter affidavit has been filed on behalf of respondent nos. 4 and 5. The affidavit has been sworn by respondent no. 5. Learned Standing Counsel prays for and is granted a week's time to file reply to the supplementary affidavit also.

Put up this case on 17.10.2011 as fresh. Meanwhile, the petitioner may file rejoinder affidavit.

Order Date :- 28.9.2011

OP

 

 

 
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