Shash Nath Misra & Tohers vs State Of U.P. & Others
2011 Latest Caselaw 4884 ALL

Citation : 2011 Latest Caselaw 4884 ALL
Judgement Date : 27 September, 2011

Allahabad High Court

Shash Nath Misra & Tohers vs State Of U.P. & Others on 27 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 23514 of 2008
 

 
Petitioner :- Shash Nath Misra & Tohers
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.N. Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list after Dashehra Vacation.

Order Date :- 27.9.2011

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