Ravikant Rao vs State Of U.P. And Others
2011 Latest Caselaw 4877 ALL

Citation : 2011 Latest Caselaw 4877 ALL
Judgement Date : 27 September, 2011

Allahabad High Court

Ravikant Rao vs State Of U.P. And Others on 27 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 55769 of 2011
 

 
Petitioner :- Ravikant Rao
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yashwant Singh Subansha
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 291651 OF 2011.

In paragraph-2 of the order dated 23.9.2011, in place of Mithai Lal, Suman Lata be read, in place of 5, 2 be read and in place of 2010, 2009 be read .

The application is allowed.

Order Date :- 27.9.2011

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