Arurendra Kumar Bind vs State Of U.P. And Others
2011 Latest Caselaw 4873 ALL

Citation : 2011 Latest Caselaw 4873 ALL
Judgement Date : 27 September, 2011

Allahabad High Court

Arurendra Kumar Bind vs State Of U.P. And Others on 27 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 47999 of 2011
 

 
Petitioner :- Arurendra Kumar Bind
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Smt. Archana Singh
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner requested that the matter may be listed after the vacation.

Put up on 17.10.2011 as unlisted.

Order Date :- 27.9.2011

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