Vinod vs State Of U.P. And Others
2011 Latest Caselaw 4860 ALL

Citation : 2011 Latest Caselaw 4860 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Vinod vs State Of U.P. And Others on 26 September, 2011

Bench: S.C. Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 368 of 2011
 

 
Petitioner :- Vinod
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Subhash Chandra Yadav,M.K. Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble S.C. Agarwal,J.

Supplementary affidavit annexing therewith a certified copy of the order dated 02.05.2005 filed today, is taken on record.

The defect stands removed.

Office is directed to allot a regular number to this revision.

Issue notice to opposite party Nos.2 to 4.

List after service of notice before appropriate Court.

Order Date :- 26.9.2011

Pr/-

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