Citation : 2011 Latest Caselaw 4858 ALL
Judgement Date : 26 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 15422 of 2011 Petitioner :- Smt. Rakesh Rani Respondent :- State Of U.P. And Others Petitioner Counsel :- K.M. Asthana,Sri. Ashok Khare Respondent Counsel :- C. S. C. Hon'ble Rajes Kumar,J.
List this case after four weeks. In the meantime, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue.
Order Date :- 26.9.2011
OP
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