Ajay Kumar Gupta vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 4855 ALL

Citation : 2011 Latest Caselaw 4855 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Ajay Kumar Gupta vs State Of U.P. Thru Secy. And Others on 26 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 56084 of 2011
 

 
Petitioner :- Ajay Kumar Gupta
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Dinesh Pathak,Rakesh Pathak
 
Respondent Counsel :- C.S.C.,D.D. Chauhan,S.K. Tripathi
 

 
Hon'ble Sunil Hali,J.

As prayed by Sri S.K. Tripathi, learned counsel for the respondents, list in the next cause list.

Order Date :- 26.9.2011

(Justice Sunil Hali)

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